A.Anis @ Anish Vs State

Madras High Court (Madurai Bench) 11 Oct 2023 Criminal Original Petition (MD) No. 18167 Of 2023 (2023) 10 MAD CK 0062
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 18167 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

Dhilipanpandian R.L, R.M.S.Sethuraman

Acts Referred

Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 353, 506(ii)#Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992— Section 3(1)

Judgement Text

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Case Metadata
  • Citation: (2023) 10 MAD CK 0062
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: Dhilipanpandian R.L, R.M.S.Sethuraman
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 353, 506(ii)#Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992— Section 3(1)

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