Munishkumar @ Muneeshkumar And Others Vs State
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Original Petition (MD) No. 19268 Of 2023
Hon'ble Bench
R.Sakthivel, J
Advocates
G. Vishnuram, A. Thiruvadikumar
Final Decision
Dismissed/Partly Allowed
Acts Referred
Indian Penal Code, 1860 — Section 294(b), 307, 323, 342, 367
Judgement Text
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