Pachiyappan And Others Vs State
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Criminal Original Petition No. 25551 Of 2023
Hon'ble Bench
C.V.Karthikeyan, J
Advocates
K.Sudhakar, R.Kishore Kumar
Acts Referred
- Indian Penal Code, 1860 - Section 229A, 379
- Mines And Minerals (Development And Regulation) Act, 1957 - Section 21(1)
Judgement Text
Translate: