A.Mohamed Shariff Sate Vs State And Others

Madras High Court (Madurai Bench) 24 Aug 2023 Criminal Original Petition (MD) No. 13948, 14068 Of 2023 (2023) 08 MAD CK 0191
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 13948, 14068 Of 2023

Hon'ble Bench

G.Ilangovan, J

Advocates

N.Mohideen Basha, R.Sureshkumar, C.M.Arumugam

Final Decision

Dismissed

Acts Referred

Indian Penal Code, 1860 — Section 147, 323, 406, 420, 427, 438, 448, 463, 465

Judgement Text

Translate:
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Case Metadata
  • Citation: (2023) 08 MAD CK 0191
  • Coram: G.Ilangovan, J
  • Bench: Single Bench
  • Advocates: N.Mohideen Basha, R.Sureshkumar, C.M.Arumugam
  • Result: Dismissed
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 147, 323, 406, 420, 427, 438, 448, 463, 465

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