A.Selvakumar Vs Inspector Of Police

Madras High Court (Madurai Bench) 21 Aug 2023 Criminal Original Petition (MD) No. 14198 Of 2023
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 14198 Of 2023

Hon'ble Bench

G.Ilangovan, J

Advocates

Palanisamy.T, B.Nambiselvan

Judgement Text

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Case Metadata
  • Coram: G.Ilangovan, J
  • Bench: Single Bench
  • Advocates: Palanisamy.T, B.Nambiselvan
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