Vinoth Arokkiam Vs State

Madras High Court 19 Jan 2024 Criminal Original Petition No. 820 Of 2024 (2024) 01 MAD CK 0140
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 820 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

R.Parthiban, L.Baskaran

Acts Referred

Indian Penal Code, 1860 — Section 229A, 302

Judgement Text

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Case Metadata
  • Citation: (2024) 01 MAD CK 0140
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: R.Parthiban, L.Baskaran
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 229A, 302

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