Tamilvanan Vs Sub Inspector Of Police

Madras High Court (Madurai Bench) 15 Feb 2024 Criminal Original Petition (MD) No. 2399 Of 2024 (2024) 02 MAD CK 0098
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 2399 Of 2024

Hon'ble Bench

M.Dhandapani, J

Advocates

Santhanam Rajeshkumar B, B.Nambi Selvan

Acts Referred
  • Indian Penal Code, 1860 - Section 392, 397

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 MAD CK 0098
  • Coram: M.Dhandapani, J
  • Bench: Single Bench
  • Advocates: Santhanam Rajeshkumar B, B.Nambi Selvan
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 392, 397
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