Amar Singh Mehta Vs Sukh Ram Sharma And Anothers
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. 49 Of 2018
Hon'ble Bench
Tarlok Singh Chauhan, J
Advocates
B.S. Chauhan, Munish Datwalia, Anil Chauhan, Dinender Panwar, Vinod Thakur
Final Decision
Dismissed
Acts Referred
- Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139
- Code Of Criminal Procedure, 1973 - Section 313
Judgement Text
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