M/S Mohan Meakin Limited, Solan Brewery Vs President, Mohan Meakins Staff Union & Ors

High Court Of Himachal Pradesh 8 May 2018 Latter Patent Appeals No. 301 Of 2012 (2018) 05 SHI CK 0108
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Latter Patent Appeals No. 301 Of 2012

Hon'ble Bench

Dharam Chand Chaudhary, J; Vivek Singh Thakur, J

Advocates

K.D.Sood, Sanjeev Sood, C.N.Singh

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Citation: (2018) 3 CLR 863 : (2019) 160 FLR 744 : (2018) LabLR 856 : (2019) 1 LLN 666
  • Ck Citation: (2018) 05 SHI CK 0108
  • Coram: Dharam Chand Chaudhary, J; Vivek Singh Thakur, J
  • Bench: Division Bench
  • Advocates: K.D.Sood, Sanjeev Sood, C.N.Singh
  • Result: Dismissed
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