FPA-PMLA-2072/DLI/2017
The present appeal was filed under Section 26 of the Prevention of Money Laundering Act, 2002 by Vijay Kumar Gupta against the order dated
25.09.2017. Notice was issued. During the pendency of the appeal, the appellant moved an application for withdrawal of the appeal. Copy has been
handed over to the learned counsel for the respondent. The appeal is accordingly dismissed as withdrawn.