Sl. No.,Particulars of the Property,"Name of the person(s) own/possess the
building
1.,"Individual apartment No. 9A having a super built up area
of 2047 sq. ft on the 9th floor of Royale Empress
Apartments at Jawahar Colony, Near Sales Tax Office
Eranhipalam, Kozhikode. (Door NO. 5/1561 E-36) i
Joint name with Subair Y M and Faumida Subair. Doc.
No. 1741/2013 at Westhill SRO, Kozhikode.","Smt. Faumida, W/o Subair Y M, Falt No. 9A
Royal Empress Apartments, Jawahar Colony,
,Near Tax Office, Eranhipalam, Kozhikode
n673006
iv. No encumbrance shall be created by the appellant in respect of the property.,,
v. The appellant is directed not to change the nature and character of the property in question.,,
With the consent of both the parties, list the appeals and stay applications on 2nd August, 2021.",,