Neelam Sharma & Others Vs Union Of India & Others

Central Administrative Tribunal Principal Bench, New Delhi 22 Oct 2020 Original Application No. 1624 Of 2020 (2020) 10 CAT CK 0121
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 1624 Of 2020

Hon'ble Bench

L. Narasimha Reddy, J; Aradhana Johri, Member (A)

Advocates

M D Jangra, Sumedha Sharma

Final Decision

Allowed

Judgement Text

Translate:

Sl,

No.","Name of the

employee","Date of

promotion to the

post of LHV","Date of reverted

on the post of

ANM

1.,"Smt. Neelam Sharma,

LHV",09.01.2018,09.01.2018

2.,"Smt. Santra Devi,

LHV",09.01.2018,09.01.2018

3.,"Smt. Neelam Devi,

LHV",05.07.2019,05.07.2019

4.,"Smt. Manju Bhalla,

LHV",05.07.2019,05.07.2019

5.,"Smt. Namita, LHV",05.07.2019,05.07.2019

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Case Metadata
  • Ck Citation: (2020) 10 CAT CK 0121
  • Coram: L. Narasimha Reddy, J; Aradhana Johri, Member (A)
  • Bench: Division Bench
  • Advocates: M D Jangra, Sumedha Sharma
  • Result: Allowed
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