Anita Janu Vs All India Institute Of Medical Sciences (AIIMS) And Anr

Central Administrative Tribunal Principal Bench, New Delhi 25 Jan 2021 Original Application No. 164 Of 2021 (2021) 01 CAT CK 0057
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 164 Of 2021

Hon'ble Bench

L. Narasimha Reddy, J; A. K. Bishnoi, Member (A)

Advocates

M.K. Bhardwaj, M.D. Jangra, Tushar Gupta, Tushar Mishra

Final Decision

Dismissed

Judgement Text

Translate:

L. Narasimha Reddy, J

The facts of this case are almost identical to those in OA No.162/2021. Through a separate order, we dismissed the said OA. Following the same, we

dismiss this also.

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Case Metadata
  • Ck Citation: (2021) 01 CAT CK 0057
  • Coram: L. Narasimha Reddy, J; A. K. Bishnoi, Member (A)
  • Bench: Division Bench
  • Advocates: M.K. Bhardwaj, M.D. Jangra, Tushar Gupta, Tushar Mishra
  • Result: Dismissed
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