Anil Kumar Sharma Vs Transport Department (GNCT Of Delhi)

Central Administrative Tribunal Principal Bench, New Delhi 16 Feb 2021 Original Application No. 356 Of 2021 (2021) 02 CAT CK 0073
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 356 Of 2021

Hon'ble Bench

A. K. Bishnoi, Member (A); R.N. Singh, J

Advocates

Meenakshi Sood, Saksham Ahuja, Esha Mazumdar

Final Decision

Dismissed

Judgement Text

Translate:

R. N. Singh, Member (J)

1. After arguing for some time, learned counsel for the applicant seeks permission to withdraw the present OA with liberty in accordance with

relevant rules and law.

2. Permission is granted. The OA stands dismissed as withdrawn with liberty as aforesaid.

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Case Metadata
  • Ck Citation: (2021) 02 CAT CK 0073
  • Coram: A. K. Bishnoi, Member (A); R.N. Singh, J
  • Bench: Division Bench
  • Advocates: Meenakshi Sood, Saksham Ahuja, Esha Mazumdar
  • Result: Dismissed
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