Ram Niwas Saini, PET, S.V. Shikarpur Vs Govt. Of NCT Of Delhi & Others

Central Administrative Tribunal Principal Bench, New Delhicentral Administrative Tribunal Principal Bench, New Delhi 24 Feb 2021 Review Application No. 7 Of 2021 In Original Application No. 962 Of 2015, Miscellaneous Application No. 285 Of 2021 (2021) 02 CAT CK 0150

Bench: Division Bench

Result Published

Judgement Snapshot

Case Number

Review Application No. 7 Of 2021 In Original Application No. 962 Of 2015, Miscellaneous Application No. 285 Of 2021

Hon'ble Bench

L. Narasimha Reddy, J; A. K. Bishnoi, Member (A)

Advocates

M. K. Bhardwaj, Anuj Kumar Sharma

Final Decision

Dismissed

Judgement Text

Translate:

L. Narasimha Reddy, J

MA No. 285/2021

The application filed seeking condonation of delay in filing the RA, is allowed.

RA No. 7/2021.

1. This review application is filed with a prayer to review the order passed by this Tribunal in OA No. 962/2015 dated 05.03.2020.

2. We find that all the contentions raised by the applicants in the OA were dealt with in detail in the order passed in the OA. It does not call for any

review.

3 The RA is, accordingly, dismissed. There shall be no order as to costs.

Madhya Pradesh High Court