Ram Lal Vs Union Of India Through Its Secretary Ministry Of Communication (P&T) Dak Bhawan, Sansad Marg, New Delhi. & Ors.

Central Administrative Tribunal - Allahabad Bench, Allahabad 5 Feb 2024 Original Application No. 930 Of 2019 (2024) 02 CAT CK 0001
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 930 Of 2019

Hon'ble Bench

Dr. Sanjiv Kumar, Member (A)

Advocates

B. N. Singh, R. K. Srivastava

Final Decision

Dismissed

Judgement Text

Translate:

Dr. Sanjiv Kumar, Member (A)

1. Shri B. N. Singh, learned counsel for the applicant and Shri R. K. Srivastava, learned counsel for the respondents are present.

2. At the outset, learned counsel for the applicant request to withdraw the OA.

3. Considering the same, O.A. 930/2019 is dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2024) 02 CAT CK 0001
  • Coram: Dr. Sanjiv Kumar, Member (A)
  • Bench: Single Bench
  • Advocates: B. N. Singh, R. K. Srivastava
  • Result: Dismissed
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