Akhil Kumar Srivastava, Member (J)
1. The applicant Dr. Rajeev Kumar Yadav appeared in person and Shri B.P. Rao proxy counsel for Shri S.P. Singh, learned counsel for the respondents.
2. The applicant submits that he wants to withdraw this OA.
3. Learned counsel for the respondents has not raised any objection against the prayer made by the applicant.
3. In view of the statement made by the applicant, the OA is dismissed as withdrawn. No costs.
