RAMESH KUMAR SACHDEV AND ANOTHER Vs RAKESH KUMAR RASTOGI

Allahabad High Court 21 Mar 2018 CIVIL REVISION No. - 125 of 2013 (2018) 03 AHC CK 0171
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

CIVIL REVISION No. - 125 of 2013

Hon'ble Bench

SIDDHARTH

Final Decision

Allowed

Acts Referred
  • Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 16(1)(b), 21(1)(a), 12
  • Provincial Small Cause Courts Act, 1887 - Section 25

Judgement Text

Translate:
Madhya Pradesh High Court
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2018) 03 AHC CK 0171
  • Coram: SIDDHARTH
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 16(1)(b), 21(1)(a), 12
  • Provincial Small Cause Courts Act, 1887 - Section 25
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