SHIV RAJ SINGH Vs STATE OF U P AND 6 OTHERS

Allahabad High Court 28 Mar 2018 WRIT - A No. - 2230 of 2014 (2018) 03 AHC CK 0194
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

WRIT - A No. - 2230 of 2014

Hon'ble Bench

RAN VIJAY SINGH, NEERAJ TIWARI

Final Decision

Allowed

Acts Referred
  • Uttar Pradesh Police Officers Of The Subordinate Ranks (Punishment And Appeal) Rules, 1991 - Rule 20, 23

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2018) 03 AHC CK 0194
  • Coram: RAN VIJAY SINGH, NEERAJ TIWARI
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Uttar Pradesh Police Officers Of The Subordinate Ranks (Punishment And Appeal) Rules, 1991 - Rule 20, 23
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