Jitendra Kumar Urf Gopal Vs State Of U.P. Thru' Secry. And 3 Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
WRIT - C No. - 65460 of 2013
Hon'ble Bench
SIDDHARTHA VARMA
Final Decision
Allowed
Acts Referred
- U.P. Zamindari Abolition and Land Reforms Act, 1950 - Section 131B, 198, 198(4), 198(5), 198(6), 198(7)
Judgement Text
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