Sardar Puran Singh Vs Smt. Madhur Mohini And Others

Allahabad High Court 2 Jul 2018 SECOND APPEAL No. - 230 of 2004 (2018) 07 AHC CK 0046
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

SECOND APPEAL No. - 230 of 2004

Hon'ble Bench

SIDDHARTH, J

Final Decision

Dismissed

Acts Referred
  • Indian Evidence Act, 1872 - Section 45, 73
  • Code Of Civil Procedure, 1908 - Order 41 Rule 31
  • Limitation Act, 1963 - Article 54

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 07 AHC CK 0046
  • Coram: SIDDHARTH, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Evidence Act, 1872 - Section 45, 73
  • Code Of Civil Procedure, 1908 - Order 41 Rule 31
  • Limitation Act, 1963 - Article 54
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