Vinod Kumar @ Pramod @ Raj Kumar @APPELLANT@Hash State Of Uttar Pradesh

Allahabad High Court 3 Oct 2018 Jail Appeal No. 309 Of 2011 (2018) 10 AHC CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Jail Appeal No. 309 Of 2011

Hon'ble Bench

Sudhir Agarwal, J; Ravindra Nath Kakkar, J

Final Decision

Allowed

Acts Referred
  • Indian Penal Code,1860 - Section 363, 366, 376, 506
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 313, 437A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 10 AHC CK 0005
  • Coram: Sudhir Agarwal, J; Ravindra Nath Kakkar, J
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code,1860 - Section 363, 366, 376, 506
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 313, 437A
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