U.P. Rajkiya Nirman Nigam Ltd. (Uprnnl) @APPELLANT@Hash C & C Construction Ltd. And Anr

Allahabad High Court 10 Oct 2018 Writ. - 1895, 1896 Of 2017 (2018) 10 AHC CK 0024
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ. - 1895, 1896 Of 2017

Hon'ble Bench

Sunita Agarwal, J

Acts Referred
  • Constitution Of India, 1950 - Article 141, 226, 227
  • Code of Civil Procedure, 1908 - Section 115
  • Arbitration and Conciliation Act, 1996 - Section 2(e), 5, 9, 14(2), 34, 36, 37, 37(1), 37(2), 37(3), 50

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2018) 10 AHC CK 0024
  • Coram: Sunita Agarwal, J
  • Bench: Single Bench
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 141, 226, 227
  • Code of Civil Procedure, 1908 - Section 115
  • Arbitration and Conciliation Act, 1996 - Section 2(e), 5, 9, 14(2), 34, 36, 37, 37(1), 37(2), 37(3), 50
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