Kunwar Pal Singh @APPELLANT@Hash State

Allahabad High Court 2 Nov 2018 Criminal Appeal No. 1070 Of 1991 (2018) 11 AHC CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 1070 Of 1991

Hon'ble Bench

Bala Krishna Narayana, J; Arvind Kumar Mishra-I, J

Advocates

Yaduvansh Kumar Shukla, Raghuvansh Misra, Rahul Misra

Final Decision

Allowed

Acts Referred
  • Indian Penal Code,1860 - Section 34, 302, 307
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A
  • Evidence Act, 1872 - Section 114(g)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 11 AHC CK 0008
  • Coram: Bala Krishna Narayana, J; Arvind Kumar Mishra-I, J
  • Bench: Division Bench
  • Advocates: Yaduvansh Kumar Shukla, Raghuvansh Misra, Rahul Misra
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code,1860 - Section 34, 302, 307
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A
  • Evidence Act, 1872 - Section 114(g)
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