Ram Krishna Yadav & anr Vs. State Of Uttar Pradesh

Allahabad High Court 20 Dec 2018 Criminal Appeal No. 775, 1326 Of 2015 (2018) 12 AHC CK 0106
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 775, 1326 Of 2015

Hon'ble Bench

Ramesh Sinha, J; Dinesh Kumar Singh-I, J

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 302, 504
  • Arms Act, 1959 - Section 25, 27
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 12 AHC CK 0106
  • Coram: Ramesh Sinha, J; Dinesh Kumar Singh-I, J
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 302, 504
  • Arms Act, 1959 - Section 25, 27
  • Code Of Criminal Procedure, 1973 - Section 161, 313, 437A
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