Rajeev Shukla Vs Dr. Rajendra Kumar Agrawal And Another

Allahabad High Court 11 Jan 2019 S.C.C. Revision Defective No. 39 Of 2018 (2019) 01 AHC CK 0024
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

S.C.C. Revision Defective No. 39 Of 2018

Hon'ble Bench

Sangeeta Chandra, J

Advocates

Sudeep Harkauli, Shailendra Jaiswal

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Order 6 Rule 17
  • Transfer of Property Act, 1882 - Section 106, 107
  • Presidency Small Cause Courts Act, 1882 - Section 23, 23(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 01 AHC CK 0024
  • Coram: Sangeeta Chandra, J
  • Bench: Single Bench
  • Advocates: Sudeep Harkauli, Shailendra Jaiswal
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Order 6 Rule 17
  • Transfer of Property Act, 1882 - Section 106, 107
  • Presidency Small Cause Courts Act, 1882 - Section 23, 23(1)
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