Akhilesh Kumar Vs Collector/ District Deputy Director Of Consolidation, Maharajganj And Others

Allahabad High Court 14 Feb 2019 Special Appeal Defective No. 155 Of 2019 (2019) 02 AHC CK 0032
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Special Appeal Defective No. 155 Of 2019

Hon'ble Bench

Pankaj Mithal, J; Saumitra Dayal Singh, J

Advocates

Santosh Yadav, Radha Kant Ojha, C.S.C.,Ind Kumar Tiwari, Om Prakash Pandey, Rahul Kumar

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 AHC CK 0032
  • Coram: Pankaj Mithal, J; Saumitra Dayal Singh, J
  • Bench: Division Bench
  • Advocates: Santosh Yadav, Radha Kant Ojha, C.S.C.,Ind Kumar Tiwari, Om Prakash Pandey, Rahul Kumar
  • Result: Allowed
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