Managing Director Uttar Pradesh State Road Transport Corporation & Ors Vs Suresh Singh (Disabled Bus Driver )

Allahabad High Court 14 Mar 2019 Special Appeal No. 236 Of 2019 (2019) 03 AHC CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Special Appeal No. 236 Of 2019

Hon'ble Bench

Pankaj Mithal, J; Saumitra Dayal Singh, J

Advocates

Vivek Saran, Ghan Shyam Maurya

Final Decision

Partly Allowed

Acts Referred
  • Rights Of Persons With Disabilities Act, 2016 - Section 2(1), 2(i), 20, 20(4), 102
  • Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 2(k), 47, 47(1), 47(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 AHC CK 0047
  • Coram: Pankaj Mithal, J; Saumitra Dayal Singh, J
  • Bench: Division Bench
  • Advocates: Vivek Saran, Ghan Shyam Maurya
  • Result: Partly Allowed
Referenced Acts & Sections
  • Rights Of Persons With Disabilities Act, 2016 - Section 2(1), 2(i), 20, 20(4), 102
  • Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 2(k), 47, 47(1), 47(4)
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