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Allahabad High Court 29 Mar 2019 Criminal Revision No. 1314 Of 2011 (2019) 03 AHC CK 0083
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision No. 1314 Of 2011

Hon'ble Bench

Pradeep Kumar Srivastava, J

Advocates

Shiv Kumar Singh, Lal Chandra Misra

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 182, 307, 498A
  • Dowry Prohibition Act, 1961 - Section 3, 4

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 AHC CK 0083
  • Coram: Pradeep Kumar Srivastava, J
  • Bench: Single Bench
  • Advocates: Shiv Kumar Singh, Lal Chandra Misra
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 182, 307, 498A
  • Dowry Prohibition Act, 1961 - Section 3, 4
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