Gopal Tandon And Others Vs State Of Uttar Pradesh And Another

Allahabad High Court 2 Apr 2019 Review Petition No. 293694 Of 2016 In Writ - C No. 45331 Of 2009 (2019) 04 AHC CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Petition No. 293694 Of 2016 In Writ - C No. 45331 Of 2009

Hon'ble Bench

Sudhir Agarwal, J; Om Prakash-VII, J

Advocates

Dr. Madhu Tandon, A.K. Singh, P.K. Srivastava, Ram Swaroop Umrao, C. S. C., P.K. Singh, Pradeep Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Uttar Pradesh Land Revenue Act, 1901 - Section 34
  • Land Acquisition Act, 1894 - Section 4(1), 17(1)
  • Urban Land (Ceiling And Regulation) Repeal Act, 1999 - Section 3(1)(a), 4
  • Urban Land (Ceiling & Regulation) Act, 1976 - Section 6, 8(4), 10(1), 10(3), 10(5)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 AHC CK 0015
  • Coram: Sudhir Agarwal, J; Om Prakash-VII, J
  • Bench: Division Bench
  • Advocates: Dr. Madhu Tandon, A.K. Singh, P.K. Srivastava, Ram Swaroop Umrao, C. S. C., P.K. Singh, Pradeep Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Uttar Pradesh Land Revenue Act, 1901 - Section 34
  • Land Acquisition Act, 1894 - Section 4(1), 17(1)
  • Urban Land (Ceiling And Regulation) Repeal Act, 1999 - Section 3(1)(a), 4
  • Urban Land (Ceiling & Regulation) Act, 1976 - Section 6, 8(4), 10(1), 10(3), 10(5)
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