Bachcha Ram Vs State Of Uttar Pradesh & Others

Allahabad High Court (Lucknow Bench) 17 Apr 2019 Service Single No. 4086 Of 1995 (2019) 04 AHC CK 0081
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Single No. 4086 Of 1995

Hon'ble Bench

Manish Mathur, J

Advocates

Rajan Roy, Maneesh Kumar Singh, Navita Sharma, S.N.Goswami

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 311
  • Civil Services (Classification, Control And Appeal), Rules, 1930 - Rule 55

Judgement Text

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