Bechu Khan Vs Saraswati And Ors

Allahabad High Court (Lucknow Bench) 18 Apr 2019 First Appeal From Order No. 1407 Of 2009 (2019) 04 AHC CK 0087
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal From Order No. 1407 Of 2009

Hon'ble Bench

Vikas Kunvar Srivastav, J

Advocates

Ravindra Pratap Singh, Deepak Kumar Agarwal

Final Decision

Disposed Off

Acts Referred
  • Central Motor Vehicles Rules, 1989 - Rule 3, 3(1)(a)
  • Code Of Civil Procedure, 1908 - Section 13
  • Motor Vehicles Act, 1988 - Section 1(i), 1(ii), 2(10), 2(27), 3, 3(1), 4, 5, 7, 8(3), 9, 10, 10(2)(h), 12, 18, 75(2), 146, 147, 147(1)(b), 147(2), 147(3), 149, 149(2), 149(2)(i), 149(2)(a)(ii), 149(7), 163A, 165, 166, 168, 168(3), 173, 174
  • Indian Penal Code, 1860 - Section 279, 304A

Judgement Text

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