Suneel Vs State Of Uttar Pradesh

Allahabad High Court 24 Apr 2019 Criminal Miscellaneous Bail Application No. 133 Of 2018 (2019) 04 AHC CK 0156
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 133 Of 2018

Hon'ble Bench

Vipin Sinha, J

Advocates

Mahipal Singh, Rakesh Kumar Mathur

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 304, 323, 436, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 309

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More