M/S East India Transport Agency Vs Commissioner Commercial Tax U.P. Lucknow

Allahabad High Court 2 May 2019 Sales/Trade Tax Revision No. 654, 655 Of 2008 (2019) 05 AHC CK 0051
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Sales/Trade Tax Revision No. 654, 655 Of 2008

Hon'ble Bench

Ashok Kumar, J

Advocates

Rishi Raj Kapoor

Final Decision

Dismissed

Acts Referred
  • Uttar Pradesh Trade Tax Act, 1948 - Section 7(4), 10, 11, 12B, 15A(1)(q)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0051
  • Coram: Ashok Kumar, J
  • Bench: Single Bench
  • Advocates: Rishi Raj Kapoor
  • Result: Dismissed
Referenced Acts & Sections
  • Uttar Pradesh Trade Tax Act, 1948 - Section 7(4), 10, 11, 12B, 15A(1)(q)
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