Goli Alias Jata Shanker Vs State Of Uttar Pradesh

Allahabad High Court 3 May 2019 Criminal Appeal No. 1405 Of 1985 (2019) 05 AHC CK 0030
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 1405 Of 1985

Hon'ble Bench

Ramesh Sinha, J; Dinesh Kumar Singh-I, J

Advocates

S.P. Singh, Rahul Pandey, Rang Nath Pandey

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 161, 313
  • Indian Penal Code, 1860 - Section 302, 307, 323, 504, 506

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0030
  • Coram: Ramesh Sinha, J; Dinesh Kumar Singh-I, J
  • Bench: Division Bench
  • Advocates: S.P. Singh, Rahul Pandey, Rang Nath Pandey
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 161, 313
  • Indian Penal Code, 1860 - Section 302, 307, 323, 504, 506
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