Hari Krishna Vs State Of Uttar Pradesh And Others

Allahabad High Court 3 May 2019 Writ - C No. 33611 Of 2018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - C No. 33611 Of 2018

Hon'ble Bench

Siddhartha Varma, J

Advocates

Shivendra Bahadur, M.D. Singh Shekhar, Ram Dayal Tiwari

Final Decision

Allowed

Acts Referred

Uttar Pradesh Consolidation Of Holdings Rules, 1954 — Rule 109#Uttar Pradesh Revenue Code Rules, 2016 — Section 36(4), 36(5)#Uttar Pradesh Revenue Code, 2006 — Section 38, 38(1)

Judgement Text

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