Manju Sharma And Others Vs Sudha Sharma And Others

Allahabad High Court 17 May 2019 Writ - A No. 7170 Of 2019 (2019) 05 AHC CK 0173
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. 7170 Of 2019

Hon'ble Bench

Dr. Yogendra Kumar Srivastava, J

Advocates

Anil Kishore Sharma, Dharmendra Kumar Tripathi

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 80
  • Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21, 21(1), 21(1)(a)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0173
  • Coram: Dr. Yogendra Kumar Srivastava, J
  • Bench: Single Bench
  • Advocates: Anil Kishore Sharma, Dharmendra Kumar Tripathi
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 80
  • Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21, 21(1), 21(1)(a)
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