C/M Sukhdev Prasad Tripathi Smarak Sanskrit Vidyapeeth Vs State Of U.P Thru Prin Secy Secondary Edu Lko & Ors

Allahabad High Court (Lucknow Bench) 8 May 2019 Miscellaneous Single No. 6863 Of 2016 (2019) 05 AHC CK 0142
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Single No. 6863 Of 2016

Hon'ble Bench

Sangeeta Chandra, J

Advocates

Girish Chandra Verma, Ashish Verma

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 21A

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0142
  • Coram: Sangeeta Chandra, J
  • Bench: Single Bench
  • Advocates: Girish Chandra Verma, Ashish Verma
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 21A
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