Akbar And Others Vs State

Allahabad High Court 30 May 2019 Criminal Appeal No. 279 Of 1985 (2019) 05 AHC CK 0079
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 279 Of 1985

Hon'ble Bench

Ramesh Sinha, J; Dinesh Kumar Singh-I, J

Advocates

J.N. Chaturvedi, Ali Hasan, Fakhruzzaman, Istiyaq Ali, Vibhav Dutt Ojha, Vishnu Dutt Ojha

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 141, 147, 148, 149, 302, 307, 323, 324, 452, 449
  • Code Of Criminal Procedure, 1973 - Section 82, 83, 161

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0079
  • Coram: Ramesh Sinha, J; Dinesh Kumar Singh-I, J
  • Bench: Division Bench
  • Advocates: J.N. Chaturvedi, Ali Hasan, Fakhruzzaman, Istiyaq Ali, Vibhav Dutt Ojha, Vishnu Dutt Ojha
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 141, 147, 148, 149, 302, 307, 323, 324, 452, 449
  • Code Of Criminal Procedure, 1973 - Section 82, 83, 161
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