Arun Kumar Dixit Vs Union Of India Thru. Secy. Postal Deptt. & Ors.

Allahabad High Court (Lucknow Bench) 31 May 2019 Misc. Bench No. 5145 Of 2017 (2019) 05 AHC CK 0087
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Bench No. 5145 Of 2017

Hon'ble Bench

Dr. Devendra Kumar Arora, J; Alok Mathur, J

Advocates

Brijesh Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0087
  • Coram: Dr. Devendra Kumar Arora, J; Alok Mathur, J
  • Bench: Division Bench
  • Advocates: Brijesh Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
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