Aditya Swaroop Pandey S/O Prem Narayan Pandey Vs Allahabad U.P. Gramin Bank, Banda Thru Chairman & Ors

Allahabad High Court (Lucknow Bench) 31 May 2019 Service Bench No. 598 Of 2011 (2019) 05 AHC CK 0072
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Bench No. 598 Of 2011

Hon'ble Bench

Saurabh Lavania, J

Advocates

S.S. Rajawat, A.K. Chaturvedi

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 419, 420, 421

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 AHC CK 0072
  • Coram: Saurabh Lavania, J
  • Bench: Single Bench
  • Advocates: S.S. Rajawat, A.K. Chaturvedi
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 419, 420, 421
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