Shanti Bai Vs Narbada And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Second Appeal No. 116 Of 1977
Hon'ble Bench
Sudhir Agarwal, J
Advocates
Yogesh Agarwal, Gulrez Khan, J.H. Khan, Manish Goyal, W.H. Khan, A.K. Sachan, A.N. Bhargava, Rakesh Pande, Santosh Kumar Mishra
Final Decision
Dismissed
Acts Referred
- Code Of Civil Procedure, 1908 - Section 15, 96, 100, Order 10 Rule 2, Order 41 Rule 22, Order 41 Rule 31
- Evidence Act, 1872 - Section 63, 65
- Specific Relief Act, 1963 - Section 6, 41(j)
- Bengal, Agra and Assam Civil Courts Act, 1887 - Section 9, 18
Judgement Text
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