Arvind Parmar @ Bunty Raja And 2 Others Vs State Of U.P
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. 5240 Of 2018
Hon'ble Bench
Ram Krishna Gautam, J
Advocates
Ram Datt Dauholia, Nanhe Lal Tripathi
Final Decision
Allowed
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 374 (2)
- Indian Penal Code, 1860 - Section 379, 380, 411, 413, 437(A), 457
- Indian Evidence Act, 1872 - Section 114(a)
Judgement Text
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