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Allahabad High Court (Lucknow Bench) 16 Jul 2019 First Appeal No. 129 Of 2017 (2019) 07 AHC CK 0054
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 129 Of 2017

Hon'ble Bench

Anil Kumar, J; Saurabh Lavania, J

Advocates

Bhanu Pratap Singh, Saroj Yadav, Om Prakash Mishra, Rajesh Kumar Yadav

Final Decision

Dismissed

Acts Referred
  • Hindu Marriage Act,1955 - Section 13, 24, 26
  • Code Of Criminal Procedure, 1973 - Section 125, 125(1), 126, 127, 128
  • Indian Divorce Act, 1869 - Section 37
  • Parsi Marriage And Divorce Act, 1936 - Section 39
  • Special Marriage Act, 1954 - Section 36, 38
  • Civil Procedure Code, 1908 - Section 51 Order 21
  • Hindu Adoptions And Maintenance Act, 1956 - Section 25

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 AHC CK 0054
  • Coram: Anil Kumar, J; Saurabh Lavania, J
  • Bench: Division Bench
  • Advocates: Bhanu Pratap Singh, Saroj Yadav, Om Prakash Mishra, Rajesh Kumar Yadav
  • Result: Dismissed
Referenced Acts & Sections
  • Hindu Marriage Act,1955 - Section 13, 24, 26
  • Code Of Criminal Procedure, 1973 - Section 125, 125(1), 126, 127, 128
  • Indian Divorce Act, 1869 - Section 37
  • Parsi Marriage And Divorce Act, 1936 - Section 39
  • Special Marriage Act, 1954 - Section 36, 38
  • Civil Procedure Code, 1908 - Section 51 Order 21
  • Hindu Adoptions And Maintenance Act, 1956 - Section 25
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