Ram Naresh Singh Vs State Of Uttar Pradesh

Allahabad High Court (Lucknow Bench) 24 Jul 2019 Service Single No. 2849 Of 1999 (2019) 07 AHC CK 0106
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Single No. 2849 Of 1999

Hon'ble Bench

Manish Mathur, J

Advocates

H.B.Singh

Final Decision

Allowed

Acts Referred
  • Police Act, 1961 - Section 7

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 07 AHC CK 0106
  • Coram: Manish Mathur, J
  • Bench: Single Bench
  • Advocates: H.B.Singh
  • Result: Allowed
Referenced Acts & Sections
  • Police Act, 1961 - Section 7
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