Anamika Singh And Ors Vs State Of Uttar Pradesh And Others

Allahabad High Court 17 Oct 2019 Writ - A No.13260, 13262, 13263, 13265 Of 2019 (2019) 10 AHC CK 0067
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No.13260, 13262, 13263, 13265 Of 2019

Hon'ble Bench

Ashwani Kumar Mishra, J

Advocates

Atipriya Gautam, Vijay Gautam, Vinod Kumar Mishra

Final Decision

Allowed

Acts Referred
  • Uttar Pradesh Police Constable And Head Constable Service Rules, 2015 - Rule 20(4)
  • Uttar Pradesh Police Officers Of Subordinate Ranks (Punishment And Appeal) Rules, 1991 - Rule 14, 14(1)
  • Constitution Of India, 1950 - Article 14, 311, 311(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 10 AHC CK 0067
  • Coram: Ashwani Kumar Mishra, J
  • Bench: Single Bench
  • Advocates: Atipriya Gautam, Vijay Gautam, Vinod Kumar Mishra
  • Result: Allowed
Referenced Acts & Sections
  • Uttar Pradesh Police Constable And Head Constable Service Rules, 2015 - Rule 20(4)
  • Uttar Pradesh Police Officers Of Subordinate Ranks (Punishment And Appeal) Rules, 1991 - Rule 14, 14(1)
  • Constitution Of India, 1950 - Article 14, 311, 311(2)
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