Kaptan Singh And Ors Vs State Of Uttar Pradesh

Allahabad High Court 5 Nov 2019 Criminal Appeal No. 2233, 2252 Of 1987 (2019) 11 AHC CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 2233, 2252 Of 1987

Hon'ble Bench

Pritinker Diwaker, J; Raj Beer Singh, J

Advocates

Sangam Lal Kesharwani, J.K. Upadhaya learned

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 147, 148, 149, 300, 302, 304, 323, 324
  • Code Of Criminal Procedure, 1973 - Section 300, 302, 304, 313, 357

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 AHC CK 0013
  • Coram: Pritinker Diwaker, J; Raj Beer Singh, J
  • Bench: Division Bench
  • Advocates: Sangam Lal Kesharwani, J.K. Upadhaya learned
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 147, 148, 149, 300, 302, 304, 323, 324
  • Code Of Criminal Procedure, 1973 - Section 300, 302, 304, 313, 357
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