Dr. Dev Nath Verma Vs State

Case No: U/S 482/378/407 No. 914 Of 2004

Date of Decision: Oct. 31, 2019

Acts Referred: Code Of Criminal Procedure, 1973 — Section 24, 161, 195, 226, 227, 228, 239, 340, 482#Indian Penal Code, 1860 — Section 182, 211, 395, 420, 467, 468, 471

Hon'ble Judges: Dinesh Kumar Singh, J

Bench: Single Bench

Advocate: Nandit Srivastava, Bireshwar Nath, Rishad Murtaza

Final Decision: Dismissed