Ram Prasad And Ors. Vs Addl. Dist. Judge Court No. 4 Spl. Judge (E.C.Act) Sitapur And Ors

Allahabad High Court (Lucknow Bench) 18 Dec 2019 Misc. Single No. 25879 Of 2019 (2019) 12 AHC CK 0088
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Single No. 25879 Of 2019

Hon'ble Bench

Rajan Roy, J

Advocates

Vidya Bhushan Pandey, Krishna Kumar

Final Decision

Dismissed

Acts Referred

Limitation Act 1963 — Section 3, 5#Code Of Civil Procedure 1908 — Section 2(2), 100, Order 20 Rule 6A, Order 41, Rule 1, Order 41 Rule 3A, Order 41 Rule 9#Constitution Of India, 1950 — Article 227

Judgement Text

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Case Metadata
  • Citation: (2019) 12 AHC CK 0088
  • Coram: Rajan Roy, J
  • Bench: Single Bench
  • Advocates: Vidya Bhushan Pandey, Krishna Kumar
  • Result: Dismissed
Referenced Acts & Sections

Limitation Act 1963 — Section 3, 5#Code Of Civil Procedure 1908 — Section 2(2), 100, Order 20 Rule 6A, Order 41, Rule 1, Order 41 Rule 3A, Order 41 Rule 9#Constitution Of India, 1950 — Article 227

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