Alok Kumar And Another Vs State Of Uttar Pradesh Thru Special Secy. Basic Education Lko. And Ors.
Judgement Snapshot
Case Number
Service Single No. 6000, 6264, 6313, 6377, 7201, 8111, 8326, 8870, 9007, 9224, 10642, 10741, 10927, 11219, 11254, 11306, 11414, 11444, 11534, 11554, 11720, 11722, 11903, 12652, 13144, 13341, 13399, 13408, 13565, 15749, 16360, 18285, 18369, 18399, 18456, 1
Hon'ble Bench
Abdul Moin, J
Advocates
Sudeep Seth, Onkar Singh Kushwaha, Ajay Kumar, Durga Prasad Shukla, Manoj Kumar Mishra, Atul Chander Dwivedi, Dr. L.P. Mishra, Pramod Kumar Verma, Sameer Kalia, Ishita Yadu, Sandeep Dixit, Pramod Kumar Pandey, Sanjay Kumar Verma, Shashi Prabha Arya, Vivek Kumar Tripathi, Arvind Kumar Tripathi, Avdhesh Shukla, Ashutosh, Dinesh Kumar, Dinesh Kumar Tripathi, Manish Nigam, Neelesh Kumar, Sukh Deo Singh, Paritosh Shukla, Rahul Kumar Singh, Rajesh Kumar Shukla,Prithvish Mishra, Ravi Mishra, Onkar Singh Kushwaha, Pratima Singh, Shashi Prabha Arya, Suryakant Singh, Surya Kumar, Shobhit Saxena, Kalika Prasad Pandey, Shivendra Pratap Singh, Atul Chandra Dwivedi, Arun Kumar, Ranjana Tiwari, Ajeet Singh, VishnUttar Pradeshratap, Haridhwar Singh Kuswaha, Kaushal Kishore, Nandini Gupta, Yogeshwar Sharan Srivasta, ,Iswar Lal Choudhary, Mulayam Singh Yadav, Pradeep Singh Somvanshi, Gyan Prakash Gupta
Final Decision
Dismissed
Acts Referred
- Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 - Rule 2(x), 8
- Twentieth Amendment in Rule, 1981 - Rule 14(1)(c)(3)(a)
- Constitution Of India, 1950 - Article 32, 142, 226
